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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U.P. High Schools And Intermediate Colleges (Payment Of Salaries Of Teachers And Other Employees) Act, 1971

(2)No Court shall take cognizance of any offence punishable under this Section except with the previous sanction of the Regional Deputy Director, Education.