Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

The Commissioner Of Income Tax vs M/S Dtdc Courier And Cargo Ltd on 28 January, 2009

Bench: Deepak Verma, K.Ramanna

:2: THE HIGH coum or KARNATAKA arr B.A'1§c.';":».;A_,"1fV',(: )__fi_~i:';_,.:VA'  A-

DATED THIS THE 28TH DAY on   T'
Pnmszni  V ' 1' V'

was Horram MR. Jusfrrcnhfimrax    N

we    
um HoH'nLE Mg J:;s**rzi:j3_E 

1.123. iio,43'§,&)zé__gé8 

BETWEEN:    

1. The Comgxaissigjnef <>f_Ii1fx311ie'4Ta§e;,
CenVtral,Ci1'<"_:le,::;:A_  'V =  
C1.R . Buflcfiztg, A'
Qucfsns ii'0ad,' "'-»,A "  

2. The Assifitalit Commisfiiener cf
Ira;-ome Tax,-. A' " V '
vrgééznnfaz Circle  1..{._z.;,v
 ¢  Queens Road,
»  .. APPELLANTS.
'~ A (33: Sri. Seshachala, Adv.)

-

-...m_.u....._ M,,l.:S;AD'1§'g@ Cou1'ier am Cargo» L£d,, " .._DTI5'C_H€guse, No.3, Sfipffllifa 'Roati, V" .._BAN(?;--ALORE. .. RE8POKflEH'l'. 2'¢_ 1k__*__~k_-k__~l1'__i;_-fi- Té