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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(d) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(d)to co-ordinate, simplify and standardise the productions of building materials and to encourage and organise the prefabrication and mass reduction of structural components ;