Section 21(2) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958
(2)Notwithstanding anything in sub-section (1), an employee employed in the said premises for wetting of wrapping leaves on the day on which it has remained closed in pursuance of sub-section (1) shall be allowed a substituted holiday on one of the three days immediately before or after the said day.
