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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(a) in The Orissa Boiler Operation Engineers' Rules, 2000

(a)A notice for meeting of the Board shall be accompanied with a list of business [and memorandum on each item] [Inserted vide Orissa Gazette Extraordinary No. 1827 dated 28.11.2003.] to be discussed at the meeting.