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Sanjha Chulha vs Sanjha Chulha on 6 January, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.21                                  COURT NO.1                       SECTION XIV

                                   S U P R E M E C O U R T O F                I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.24111/2022

     (Arising out of impugned final judgment and order dated 02-11-2022
     in FAO (COMM) No. 128/2022 passed by the High Court of Delhi at New
     Delhi)

     SANJHA CHULHA                                                                 Petitioner(s)

                                                          VERSUS

     SANJHA CHULHA & ORS.                                                          Respondent(s)

     (With IA No.203215/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)


     Date : 06-01-2023 This petition was called on for hearing today.


     CORAM :
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                                   HON'BLE MR. JUSTICE J.B. PARDIWALA


     For Petitioner(s)                    Mr. Vivek K. Tankha, Sr. Adv.
                                          Mr. Rohit Kumar Singh, Adv.
                                          Mr. Nitin Bhardwaj, AOR
                                          Mr. Vipul Tiwari, Adv.
                                          Mr. Inder Dev Singh, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                               O R D E R

1 We are not inclined to entertain the Special Leave Petition under Article 136 of the Constitution of India.

2 The Special Leave Petition is accordingly dismissed.

3 Pending applications, if any, stand disposed of.

                            (CHETAN KUMAR)                                   (SAROJ KUMARI GAUR)
                             A.R.-cum-P.S.                                   Assistant Registrar