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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Consumer Protection Rules, 1987

(3)Any member may be writing under his hand to the Chairman of the State Council resign from the Council and the vacancies so caused or otherwise shall be filled up from the same category by the State Government and such person shall continue to be the member for the remaining period of the term of the member whose place he fills up.