Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(1)Every meeting of the State Council, constituted under section 8, shall presided over by the Chairman.