Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 14 in The Gujarat Highway Act, 1883 14. The words “belonging to the Crown” were substituted for the words “belonging to the Government” by the Adaptation of Indian Laws Order in Council.
