Gujarat High Court
Manibhai And Brothers vs Birla Cellulosic on 13 January, 2016
Author: Harsha Devani
Bench: Harsha Devani, G.B.Shah
C/CA/11793/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR ORDERS) NO. 11793 of 2015
In FIRST APPEAL NO. 3176 of 2012
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MANIBHAI AND BROTHERS....Applicant(s)
Versus
BIRLA CELLULOSIC....Respondent(s)
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Appearance:
MR KAMAL TRIVEDI, SR. ADVOCATE with MR PARESH M DAVE,
ADVOCATE with MR DHAVAL SHAH and MR PARITOSH GUPTA,
ADVOCATES for the Applicant
MR DEVEN PARIKH, SR. ADVOCATE with MR NISARG DESAI for M/s.
NANAVATI ASSOCIATES, ADVOCATE for the Respondent
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 13/01/2016
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. Kamal Trivedi, Senior Advocate, learned counsel with Mr. P. M. Dave, learned advocate for the applicant and Mr. Deven Parikh, Senior Advocate, learned counsel with Mr. Nisarg Desai, learned advocate for the respondent.
Arguments are concluded. Matter to be posted for dictation of order on 15th January, 2016.
(HARSHA DEVANI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Thu Jan 14 02:53:04 IST 2016 C/CA/11793/2015 ORDER (G.B.SHAH, J.) parmar* Page 2 of 2 HC-NIC Page 2 of 2 Created On Thu Jan 14 02:53:04 IST 2016