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State of Rajasthan - Section

Section 22 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

22. Scrutiny of Application.

- The Appointing Authority shall scrutinise the application received by it and require as many candidates qualified for appointment under these rules & regulations as seems to it desirable to appear before it for interview :Provided that the decision of the Appointing Authority as the case may be, regarding eligibility or otherwise of a candidate shall be final.