- Subject to the provisions of this Act, each Faculty shall have the following powers, namely :(a)to constitute the Committees of Courses and Studies in Departments assigned to it;(b)to recommend to the Academic Council the courses of studies for the different examinations, after consulting the Committees of Course and Studies;(c)to recommend to the Academic Council, after consulting the Committees of Courses and Studies, the names of the examiners in subjects assigned to the Faculty;(d)to recommend to the Academic Council the conditions for the award of Degrees, Diplomas and other distinctions;(e)(subject to the control of the Academic Council) to encourage research in subjects assigned to the Faculty; and(f)to deal with any other matters referred to by the Academic Council.
