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[Cites 0, Cited by 0] [Section 319] [Entire Act]

State of Jharkhand - Subsection

Section 319(2) in Bihar Education Code, 1961

(2)The concessions granted in Articles 318 and 319 to the children of teachers from this State apply to the children of teachers from any other State which gives teacher from this State a reciprocal concession.(G.O. no. 3186-E., dated the 11th August 1926.)*State Government's decision :-Regarding - Free tuition to children of teachers of non-government Primary and middle schools (including non-Government Basic schools) upto Higher Secondary stage.The State Government have been pleased to decide that within the limit of 15 per cent of total strength of students, laid down for non-Govt. primary and middle schools (including non-Government Basic schools) may be allowed facilities of free-tuition upto Higher Secondary stage.(* Vide No. VII/M. 7-342/62-1840, dated 30.3.1963)Section V