Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 51 in Tamil Nadu Hackney Carriage Act, 1911 51. Penalty for breach of by-laws. - Whoever infringes any by-law shall, on conviction before a Magistrate, be liable to a fine not exceeding twenty rupees.
