Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A(2)] [Section 15A] [Entire Act] Union of India - Subsection Section 15A(2)(b) in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022 (b)for the objects and purposes authorised by or under this Act.