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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Odisha - Subsection

Section 4A(3)(i) in The Orissa Irrigation Rules, 1961

(i)on the notice board of the office of Sub-divisional Officer, Panchayat Samiti and Grama Panchayat within the limits of which any land likely to be benefited or affected by the proposed work is situated; and