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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3)(m) in The West Bengal University of Health Sciences Act, 2002

(m)to recommend establishment of University Departments, Institutions, Centres, Libraries, Laboratories for study and research and to award stipends, scholarships, bursarship, medals and prizes, the institutional fellowships, travelling fellowships and to make other awards in accordance with the regulations and on such conditions as may be attached to the awards;