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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(b) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(b)All temporary appointment not confirmed prior to 22nd July, 1977 and all appointments made after Provincialisation shall have to be regularised as per Rule 5 of these Rules.