Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Finance Act, 1990 7. Insertion of new Section 6A in the Rajasthan Act No. 14 of 1963. - In the principal Act, after section 6 of the principal Act, the following new Section 6-A shall be inserted, namely:-
