Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 5 in The Railway Property (Unlawful Possession) Act, 1966

5. Offences under the Act not to be cognisable. Notwithstanding anything contained in the [Code of Criminal Procedure, 1898 (5 of 1898),] an offence under this Act shall not be cognisable.