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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1) in U.P. Minor Irrigation Department (Drawing) Service Rules, 1992

(1)A probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation in accordance with the Uttar Pradesh State Government Servants' Confirmation Rules, 1991, if-
(a)his work and conduct is reported to be satisfactory;
(b)his integrity is certified;
(c)the appointing authority is satisfied that he is otherwise fit for confirmation.