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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(3)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)that the proceedings at the poll held at the polling station on the previous occasion be ignored and that a fresh poll be held at such polling station for the full number of hours for which it should have been held on the previous occasion.