Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71E] [Entire Act] State of West Bengal - Subsection Section 71E(3) in The West Bengal Motor Vehicles Rules, 1989 (3)At the end of every month, the agent shall send the register to the Licensing Authority of the area for verification and record.
