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[Cites 0, Cited by 0] [Section 710] [Entire Act]

Bengal Presidency - Subsection

Section 710(b) in Police Regulations, Bengal , 1943

(b)Sub-divisional Police Officers or Circle Inspectors shall issue orders to officers-in-charge of police-stations in their jurisdictions to send to the Court officer all articles they wish conveyed to the district headquarters at least one clear day before that fixed for the escort leaving the headquarters of the subdivision, or its return journey to the district headquarters.