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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(b) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(b)a list of all local authorities vested with the administration of any or all the portion of the area of transmission or distribution or trading;