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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(12) in The Bombay Dentists Rules, 1951

(12)Before such date as may be appointed by the Council for counting of votes every elector desirous of voting shall send his voting paper to the Returning Officer and the Returning Officer shall keep the same collected in sealed boxes :Provided that, any voting paper which is not received by the Returning Officer before 12 noon on the date appointed for the counting of votes or which does not confirm these rules shall be rejected.