Supreme Court - Daily Orders
Oriental Insurance Co. Ltd. vs Padmavathy Venkatesh on 18 September, 2015
Bench: Dipak Misra, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(s). OF 2015 [C.A.D. 25945/2015]
ORIENTAL INSURANCE CO. LTD. & ANR. ... APPELLANT(S)
VERSUS
PADMAVATHY VENKATESH ...RESPONDENT(S)
O R D E R
Delay condoned.
Heard learned counsel for the appellants.
The Civil Appeal is dismissed.
...........................J. (DIPAK MISRA) ..........................J. (PRAFULLA C. PANT) NEW DELHI, SEPTEMBER 18, 2015 Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2015.09.22 15:15:16 IST Reason: ITEM NO.36 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal Diary No(s). 25945/2015 ORIENTAL INSURANCE CO. LTD. & ANR. Appellant(s) VERSUS PADMAVATHY VENKATESH Respondent(s) (With appln. (s) for c/delay in re-filing appeal and condonation of delay in filing appeal and office report) Date : 18/09/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE PRAFULLA C. PANT For Appellant(s) Mr. Vishnu Mehra, Adv.
Ms. Sakshi Mittal,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Heard learned counsel for the appellants.
The Civil Appeal is dismissed.
(S. K. RAKHEJA) (H. S. PARASHAR) COURT MASTER COURT MASTER (Signed order is placed on the file)