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[Cites 0, Cited by 2] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The States Reorganisation Act, 1956

(b)the territories comprised in the Agastheeswaram, Thovala, Kalkulam and Vilavancode taluks shall form a separate district to be known as Kanya Kumari district in the State of Madras; and 306 (c) the territories comprised in the Shencottah taluk shall be included in, and become part of, Tirunelveli district in the State of Madras.