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Union of India - Section

Section 11A in Coal Mines Provident Fund and Bonus Schemes Act, 1948

11A. [ Protection for acts done in good faith. [Inserted by Act 80 of 1950, section 5.]

- No suit or other legal proceeding shall lie against any person in respect of anything which is in good faith done or intended to be done under this Act or under any scheme framed thereunder.]