Section 3B in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002
3B. Prohibition of ultrasound machine, etc., to persons, laboratories, clinics, etc., not registered under the Act.- No person shall sell any ultrasound machine or imaging machine or scanner or any other equipment capable of detecting sex of the foetus t any Genetic Counselling Centre, Genetic Laboratory, Genetic Clinic or any other person not registered under the Act.".
