Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 411] [Entire Act] State of Tamilnadu - Subsection Section 411(2) in The Madurai City Municipal Corporation Act, 1971 (2)Information of births and deaths shall be given and their registration shall be made and enforced in the prescribed manner.
