Jammu & Kashmir High Court
Saliva Usman And Ors vs U.T. Of J&K And Ors on 8 May, 2024
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
Sr. No. 201
Supplementary Cause
List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 1013/2024
Saliva Usman and Ors. ...Appellant(s)/Petitioner(s)
Through: Mr. Sumant Sudan, Advocate
.
Vs.
U.T. of J&K and Ors. ...Respondent(s)
Through: Mr. Amit Gupta, AAG.
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
08.05.2024 Heard learned counsel for the petitioners at length and perused the record.
Issue notice.
Mr. Amit Gupta, learned AAG waives notice on behalf of the respondents. He shall file objections by the next date of hearing.
List on 01.07.2024.
(WASIM SADIQ NARGAL) JUDGE JAMMU 08.05.2024 Mihul