Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 179 in The Railway Protection Force Rules, 1987

179. Construction of charge-sheet.

- In the construction of a charge-sheet or charge, there shall be presumed infavour of supporting the charge, every proposition which may reasonably bepresumed to be impliedly included though not expressed therin.