Section 29(4)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

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State of Karnataka - Subsection

Section 29(4)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(b)the State Bank of India constituted under the State Bank of India Act, 1955 (Central Act 23 of 1955); or

(bb)[ any Scheduled Bank ; or] [Inserted by Act 20 of 1977 w.e.f. 29.7.1977.]