Delhi High Court - Orders
Neeraj Kumar Aggarwal & Anr vs Union Of India & Anr on 22 December, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 10857/2020 & CM APPLs 34035-34036/2020
NEERAJ KUMAR AGGARWAL & ANR. .....Petitioners
Through: Mr Vishal Kumar, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 22.12.2020 The hearing was conducted through video conferencing.
1. Subject to the orders of Hon'ble the Chief Justice, list this petition before the Roster Bench on 24.12.2020.
2. The order be uploaded on the website forthwith.
NAJMI WAZIRI, J DECEMBER 22, 2020/rd Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:23.12.2020 13:07:36