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Delhi High Court - Orders

Neeraj Kumar Aggarwal & Anr vs Union Of India & Anr on 22 December, 2020

Author: Najmi Waziri

Bench: Najmi Waziri

                              $~28
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P. (C) 10857/2020 & CM APPLs 34035-34036/2020
                                     NEERAJ KUMAR AGGARWAL & ANR.            .....Petitioners
                                                 Through: Mr Vishal Kumar, Advocate.

                                                        versus

                                     UNION OF INDIA & ANR.                               ..... Respondents
                                                   Through: None.
                                     CORAM:
                                     HON'BLE MR. JUSTICE NAJMI WAZIRI
                                                   ORDER

% 22.12.2020 The hearing was conducted through video conferencing.

1. Subject to the orders of Hon'ble the Chief Justice, list this petition before the Roster Bench on 24.12.2020.

2. The order be uploaded on the website forthwith.

NAJMI WAZIRI, J DECEMBER 22, 2020/rd Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:23.12.2020 13:07:36