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Supreme Court - Daily Orders

Baljeet Singh (Dead) Through Lrs. & Ors. ... vs Baljeet Singh (Dead) Through Lrs. . Etc. ... on 18 August, 2017

Author: S. Abdul Nazeer

Bench: S. Abdul Nazeer

     ITEM NO. 39                        COURT NO.3                 SECTION XI

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS

                                       Diary No. 5311/2017

     BALJEET SINGH (DEAD) THROUGH LRS.& ORS. ETC. ETC.             Petitioner(s)

                                               VERSUS

     STATE OF U.P. & ORS.                                          Respondent(s)

     Date : 18-08-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                         [IN CHAMBERS]

     For Petitioner(s)              Rishi Malhotra, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Two weeks' time is granted to learned counsel for the petitioners to cure the defects as pointed out by the Registry in its Office Report dated 10.07.2017.

         (POOJA SEHGAL)                                         (SNEH LATA SHARMA)
     SENIOR PERSONAL ASSISTANT                                    COURT MASTER




Signature Not Verified

Digitally signed by
POOJA SEHGAL
Date: 2017.08.23
15:10:27 IST
Reason: