Supreme Court - Daily Orders
Baljeet Singh (Dead) Through Lrs. & Ors. ... vs Baljeet Singh (Dead) Through Lrs. . Etc. ... on 18 August, 2017
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO. 39 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No. 5311/2017
BALJEET SINGH (DEAD) THROUGH LRS.& ORS. ETC. ETC. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
Date : 18-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBERS]
For Petitioner(s) Rishi Malhotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Two weeks' time is granted to learned counsel for the petitioners to cure the defects as pointed out by the Registry in its Office Report dated 10.07.2017.
(POOJA SEHGAL) (SNEH LATA SHARMA)
SENIOR PERSONAL ASSISTANT COURT MASTER
Signature Not Verified
Digitally signed by
POOJA SEHGAL
Date: 2017.08.23
15:10:27 IST
Reason: