Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(iii) in Rajasthan Disposal of Surplus Evacuee Property Rules, 1975 (iii)Properties in occupation of persons other than those mentioned in sub-para (i) above shall be disposed of by public auction in the manner hereinafter laid down:
