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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(4) in Assam Opium Rules

(4)Smoking preparations, when confiscated, shall be disposed of in accordance with the rules under the Assam Opium Smoking Act, published in Notification, No. 1432-E, dated 18th May, 1928.