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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2)(a) in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997

(a)With respect to Class III employees, the mode as prescribed against the respective posts shall be followed, Such promotion may be made by the Registrar General subject to approval of the Chief Justice.