Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(2)(e) in The Aircraft Rules, 1937

(e)aircraft electrical radar and radio systems shall not be operated and the switches relating thereto shall remain in the "OFF" position: