Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in Conduct of Elections Rules, 1961

7. Notice of nominations.

- The notice of nominations under section 35 shall be in such one of the Forms 3-A to 3-C as may be appropriate.