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[Cites 0, Cited by 0] [Section 88(4)] [Section 88] [Entire Act]

State of Punjab - Subsection

Section 88(4)(e) in The Punjab Panchayati Raj Act, 1994

(e)a conservancy rate, where arrangement for clearing private latrines, urinals and cesspools is made by the Gram Panchayat within its jurisdiction: