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[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Odisha - Subsection

Section 154(2)(ii) in The Orissa Motor Vehicles Rules, 1993

(ii)The Technical Officer shall then scrutinise the design and calculation and if the design is found satisfactory certify what in his opinion would be the greatest laden and axle weights of the trailers which are compatible with reasonable safety;