Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 6 in The Police Act, 1861 6. Magisterial powers of police officers .[Repealed by the Code of Criminal Procedure, 1882 (10 of 1882), section 2 and Schedule I.
