Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Aircraft (Security) Rules, 2011 10. Handling of unattended or suspect baggage. - The aerodrome operator shall-(a)construct and maintain a protected and isolated area for placing a suspect unattended baggage and(b)get the same investigated and disposed off
