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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(7)The Committee shall meet atleast once in two months in the school premises and the minutes and decisions of the meeting shall be properly recorded and made available to the public.