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Union of India - Section

Section 41 in The Insecticides Rules, 1971

41. Manufacturers, etc., to keep sufficient quantities of antidotes and first-aid medicines.

- The manufacturers and distributors of insecticides and persons who undertake to spray insecticide on a commercial basis (hereafter in these rules referred to as operators) shall keep sufficient stocks of such first-aid tools, equipment, antidotes, injections and medicines as operators shall keep sufficient stocks of such first-aid tools, equipment, antidotes, injections and medicines as may be required to treat poisoning cases arising from inhalation, skin contamination, eye contamination and swallowing.