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Union of India - Section

Section 1259 in The Tobacco Cess Act, 1975

1259.

[12th May, 1975]An Act to provide for the levy and collection, by way of cess, of a duty of excise on virginia tobacco and a duty of customs on tobacco, for the development of tobacco industry and for matters connected therewith.BE it enacted by Parliament in the Twenty-sixth Year of the Republic of India as follows:-