Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(a) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(a)land owned by the Central Government or by a corporation established under a Central or State Act;