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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(1) in The West Bengal Factories Rules, 1958

(1)The dining hall shall accommodate at a time at least 30 per cent. Of the workers at a time:Provided that in any particular factory or in any particular class of factories, the Chief Inspector may, by an order in writing in this behalf, alter the percentage of workers to be accommodated.